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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(a) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(a)the last date for making nominations, [which shall not be a date not later than] [Substituted for the words 'which shall be' by SRO 391 dated 27-10-2000.] the seventh day after the date of publication of the first mentioned notification or, if that day is a public holiday, the next succeeding day which is not a public holiday ;