Allahabad High Court
Jang Bahadur Lal Srivastava vs Additional Distt. & Session Judge, ... on 18 January, 2010
Author: Alok K. Singh
Bench: Alok K. Singh
Court No. - 28 Case :- U/S 482/378/407 No. - 156 of 2010 Petitioner :- Jang Bahadur Lal Srivastava Respondent :- Additional Distt. & Session Judge, Ct-8, Barabanki & 3 Ors. Petitioner Counsel :- S.C. Gupta Respondent Counsel :- Govt. Advocate Hon'ble Alok K. Singh,J.
Let objection/counter affidavit be filed within three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter. List immediately after expiry of the aforesaid period of four weeks. Mere pendency of this petition shall not be treated as an impediment in further proceeding with the case by the court below. Order Date :- 18.1.2010 PAL/