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Allahabad High Court

Jang Bahadur Lal Srivastava vs Additional Distt. & Session Judge, ... on 18 January, 2010

Author: Alok K. Singh

Bench: Alok K. Singh

Court No. - 28

Case :- U/S 482/378/407 No. - 156 of 2010

Petitioner :- Jang Bahadur Lal Srivastava
Respondent :- Additional Distt. & Session Judge, Ct-8, Barabanki & 3 Ors.
Petitioner Counsel :- S.C. Gupta
Respondent Counsel :- Govt. Advocate

Hon'ble Alok K. Singh,J.

Let objection/counter affidavit be filed within three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter. List immediately after expiry of the aforesaid period of four weeks. Mere pendency of this petition shall not be treated as an impediment in further proceeding with the case by the court below. Order Date :- 18.1.2010 PAL/