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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2)(i) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(i)one person elected by the Board from amongst persons not employed by or on behalf of the Vishwa Vidyalaya or a College;