Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 220] [Entire Act]

State of Chattisgarh - Subsection

Section 220(6) in The Chhattisgarh Municipalities Act, 1961

(6)Powers for promotion of public health, safety and convenience.