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Madhya Pradesh High Court

Akhilesh Upadhyay vs The State Of Madhya Pradesh on 13 March, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4958 of 2024 (AKHILESH UPADHYAY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-03-2024 Shri B.K. Shukla - Advocate for petitioners.

Shri B.K. Shukla, learned counsel informs that the arguing counsel for petitioners is unavailable.

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     (SHEEL NAGU)                                                 (VINAY SARAF)
        JUDGE                                                         JUDGE

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Date: 2024.03.14
11:49:13 +05'30'