Madhya Pradesh High Court
Akhilesh Upadhyay vs The State Of Madhya Pradesh on 13 March, 2024
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4958 of 2024 (AKHILESH UPADHYAY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-03-2024 Shri B.K. Shukla - Advocate for petitioners.
Shri B.K. Shukla, learned counsel informs that the arguing counsel for petitioners is unavailable.
List after one week.
(SHEEL NAGU) (VINAY SARAF)
JUDGE JUDGE
DV
Digitally signed by
DINESH VERMA
Date: 2024.03.14
11:49:13 +05'30'