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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

(2)A candidate who does possess the first-aid certificate shall, before he intends to sit for an examination for a certificate as skipper or second hand apply to the Port Health Officer of the port at which he intends to sit for the examination, and the Port Health Officer shall intimate to him the available facilities for the instructions and examination of candidates in first-aid.