Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(1)(b) in Kerala Sports Act, 2000

(b)The Deputy Superintendent of Police of Assistant Commissioner of Police having jurisdiction over the Municipal Council area;