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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3)(c) in U.P. Urban Planning and Development Act, 1973

(c)[ the Secretary to the State Government, in charge of the Department in which, for the time being, the business relating, to the Development Authorities is transferred, ex-officio:)] [Substituted by sub-section-3 of amendment act-1985(Act No-21 of 1985) dated 21.08.1985]