Section 35(b) in Police Regulations, Calcutta, 1968
(b)The following precautions shall be observed by a police officer in command of an armed party employed for the suppression of a riot or the dispersal of an unlawful assembly, namely :-(i)he shall order bayonets to be fixed to their respective firearms;(ii)he shall give orders to the party to load their respective firearms when he thinks fit;
