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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(1)(f) in The Manipur Panchayati Raj Act, 1994

(f)for the transaction of business connected with this Act, or for the purpose of making any order authorised thereby, exercise such powers, perform such functions and discharge such duties as may be exercised, performed or discharged by the Gram Panchayat under this Act or the rules made thereunder: