Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Government Of Nct Of Delhi vs Raman Deep on 31 October, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.4                              COURT NO.5                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38635/2023

     (Arising out of impugned final judgment and order dated 11-08-2016
     in WP(C) No. 12604/2004 passed by the High Court Of Delhi At New
     Delhi)

     GOVERNMENT OF NCT OF DELHI & ORS.                                  Petitioner(s)

                                                    VERSUS

     RAMAN DEEP & ORS.                                                  Respondent(s)

     (IA   No.219442/2023-CONDONATION  OF   DELAY   IN FILING and   IA
     No.219445/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.219446/2023-EXEMPTION FROM FILING O.T.)

     Date : 31-10-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE DIPANKAR DATTA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Ms. Sujeeta Srivastava, AOR


     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 01.11.2023 along with SLP(C) No.26697/2019.

     (ARJUN BISHT)                                                    (PREETHI T.C.)
     COURT MASTER (SH)                                               COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2023.10.31
18:06:18 IST
Reason: