Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Raman Deep on 31 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.4 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38635/2023
(Arising out of impugned final judgment and order dated 11-08-2016
in WP(C) No. 12604/2004 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI & ORS. Petitioner(s)
VERSUS
RAMAN DEEP & ORS. Respondent(s)
(IA No.219442/2023-CONDONATION OF DELAY IN FILING and IA
No.219445/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.219446/2023-EXEMPTION FROM FILING O.T.)
Date : 31-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 01.11.2023 along with SLP(C) No.26697/2019.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.10.31
18:06:18 IST
Reason: