Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Kerala - Subsection

Section 3A(1)(j) in Kerala Panchayat Raj Act, 1994

(j)to verify the eligibility of persons getting various kinds of welfare assistance from the Government such as pensions and subsidies;