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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(a) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(a)Demographic authentication. - The Bhamashah Identification number and demographic information of the Bhamashah Identification number holder obtained from the Bhamashah Identification number holder is matched with the demographic information of the Bhamashah Identification number holder in the BRDH.