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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Defence Of India Act, 1971

(b)"enemy" means-----
(i)any person or country committing external aggression against India;
(ii)any person belonging to a country committing such aggression;
(iii)such other country as may be declared by the Central Government to be assisting the country committing such aggression;
(iv)any person belonging to such other country;