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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(3)(c) in Canara Bank (Employees') Pension Regulations, 1995

(c)whether the pensioner while in service had any such dealing with the employer under whom he proposes to seel employment as it might afford a reasonable basis for the suspicion that such pensioner had shown favours to such employer;