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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Karnataka - Subsection

Section 105(e) in Karnataka Co-Operative Societies Act, 1959

(e)any order made under section 103 with a view to preventing any delay or obstruction in [the execution of any order, decision or award that may be made under sections 69 and 71] [Substituted by Act 25 of 1998 w.e.f. 15.08.1998.]; or