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[Cites 0, Cited by 0] [Section 9C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9C(3) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(3)All questions which come up before any meeting of the full Commission shall be decided by a majority of votes of the Members present and in the event of an equality of votes, the Chairperson or the person presiding shall have the right to exercise a second or casting vote.