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Madhya Pradesh High Court

Rohit Mer vs The State Of Madhya Pradesh Thr on 14 June, 2018

             THE HIGH COURT OF MADHYA PRADESH

                          M.Cr.C. No.20803/2018
                            (Rohit Mer Vs. State of M.P.)


     Gwalior, dated: 14.06.2018
            Shri Rajiv Bhudoliya, learned counsel for the
     applicant.
            Shri Shiraz Queraishi, learned Public Prosecutor for
     the respondent/State.

On prayer of appearing counsel for the applicant, let it be listed under the same head in next week.

(Ashok Kumar Joshi) SS V. Judge Digitally signed by SATEESH KUMAR SEN Date: 2018.06.15 11:01:18 +05'30'