Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(2) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961 (2)A polling officer shall, if so directed by the presiding officer, perform all or any of the functions of a presiding officer under these rules.
