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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(2) in Gujarat District Planning Committees Rules, 2016

(2)nomination papers may he delivered by a candidate or his proposer to the Returning Officer or to ............................ Assistant Returning Office, at between 11 A.M. and 3 P.M. on any day (other than public holiday) but not later than the .......................