Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Himachal Pradesh - Subsection Section 80(1) in The Himachal Pradesh Excise Act, 2011 (1)Except as otherwise provided in section 81, the State Government may, by notification, make rules for carrying out the purposes of this Act.
