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State of Uttar Pradesh - Section

Section 518 in Rules under the United Provinces Excise Act, 1910

518. Staff.

- The ordinary tahsil staff will not usually be able to cope with the extra work involved in collection from a large number of petty vendors. With the approval of Government a special staff (ordinarily consisting of a supervisor and constables) proportionate to the requirements of the district will be sanctioned. The supervisor should be literate. The staff should only be retained in so far as, and for so long as, the necessity for its/ entertainments continues. The staff shall not be permitted to have any part in the actual collection of licence fees, and the close supervision of an Excise Inspector of an establishment of this kind. It will not be usually necessary to take security from persons thus appointed.
(D)The Tree Tax System