Madhya Pradesh High Court
Fraternity Plastofab Pvt. Ltd. Through ... vs Department Of Commerce And Industries on 23 January, 2019
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE (-1-) W.P. No.29599/2018 Indore, dated: 23.01.2019 Parties through their counsel. List the matter on 04.02.2019 along with the record of W.P. No.621/2017.
(S.C. Sharma) (Virender Singh)
Judge Judge
N.R.
Digitally signed by NARENDRA
KUMAR RAIPURIA
Date: 2019.01.25 12:39:44
+05'30'