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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(10) in Universities of Agricultural Sciences Act, 2009

(10)The officers of the University specified in clauses (iv) to (x) of section 24 shall not be offered and not shall accept any remuneration for any work in the University save as such as may be provided for by the Statutes or other orders regulating to their salaries, allowances and other conditions of service.