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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(vii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(vii)copy of the Registration Certificate of the vehicle issued under Motor Vehicles Act, 1988 (59 of 1988) in respect of mobile pressure vessels for transport of compressed gas.]