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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Uttar Pradesh - Subsection

Section 170(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)a pre-stressed concrete unit is not handled except at points on such unit and by the devices specified for such work by the manufacturer of such devices;