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State of Goa - Section

Section 24 in Goa Prisons Rules, 2006

24. Open prisons.

(1)The Government may set up open or semi-open prisons.
(2)In case open or semi-open prisons are set up, the Government shall issue instructions laying down specific conditions for transfer of prisoners to such prisons.
(3)The Government shall also issue instructions for the management of such prisons, facilities to be provided to the inmates of such prisons and regarding all other general matters.