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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(6)(a) in Bihar Factories Rules, 1950

(a)The Certifying Surgeon shall visit every factory within the local limits for which he is appointed in which adolescents or children are known to be employed, atleast once in three months. At each of these visits the manager shall produce before him all adolescents and children employed in the factory, whether actually at work or not.