Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 11 in Rules for the Government Tibbi College, Patna

11.

The Principal shall lay all the applications of candidates qualified under clauses (i) to (iv) of sub-rule (2) of Rule 10 without delay before the Selection Committee described in Rule 4.