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State of West Bengal - Section

Section 34 in The Bankura University Act, 2013

34. Standing Committee for Selection of Officers and Non-Teaching Employees.

- The Executive Council may, subject to the provisions of this Act, prescribe by Ordinances the constitution of a standing committee or standing committees for selection of persons for appointment to the posts of officers and to the other nonteaching posts of the University and the procedure and the method of such selection.