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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tripura - Subsection

Section 5(1) in The Tripura Co-operative Societies Rules, 1976

(1)On receipt of an application for registration under Rue 4 the Registrar shall enter particulars of the application in the register of applications to be maintained in Form 'B', give a special number to the application and issue a receipt in acknowledgement thereof.