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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(j) in Tamil Nadu Fire Service Rules, 1990

(j)carry out proper maintenance and handling of equipments and gears of the vehicles, perform guard duties, workshop duties, control room and watch room duty, Fire Station Officer's office duty and despatch messenger's duty;