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State of Rajasthan - Section

Section 75A in The Rajasthan Agricultural Produce Markets Rules, 1963

75A. [ [Deleted by Notification No. F. 10(2)/Group V/67, dated 30.7.1968-Rajasthan Gazette, Extraordinary, Part IV-C, dated 31.7.1968, p. 382 dated 23.10.1979.]

x x x] [Substituted by Notification No. F. 9(37)/Agriculture/Group 11/94, dated 19.11.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 29.11.1996, p. 171(2), vide G.S.R. 91 = 1997 RSCS/Part II/P. 135/H. 143.]