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[Cites 0, Cited by 0] [Section 90(8)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(8)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)is about to remove the whole or any part of his property from the jurisdiction of [the Commissioner] [Substituted by Tamil Nadu Act 39 of l996.],