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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1)(i) in Bihar Agricultural University Act, 2010

(i)[ The Rajendra Agricultural University with its headquarters at Pusa having its jurisdiction over the whole of the State of Bihar. [Substituted by Bihar Act 19, 2010.]