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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(3)(a) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(a)This Part shall be deemed to have been applicable in relation to the, State of Jammu and Kashmir as from the 26th day of January, rroO.