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[Cites 0, Cited by 0] [Section 15(8)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(8)(e) in The Punjab Municipal Act, 1999

(e)the posts of officers and employees of the Nagar Panchayat shall be deemed to have been abolished and consequently the cadre of the Municipal Services constituted under section 108 comprising any such posts shall be deemed to have been correspondingly reduced :