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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(d) in The M.P. Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998

(d)To conduct compaigns for the prevention of child labour and consumption of liquor and other toxic substances, satta, gambling and similar unlawful activities.