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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(e) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(e)"Co-operative Farming Society" means a Society registered as such under [the Andhra Pradesh (Telangana Area) Co-operative Societies Act, 1952;] [Substituted for short title by Andhra Pradesh Act IX of 1961.]