Section 117(3) in The Gujarat Co-Operative Societies Act, 1961
(3)["State Land Development Bank"] [These words were substituted for the words 'State Land Mortgage Bank' by Gujarat 24 of 1964] means a [Land Development Bank] [These words were substituted for the words 'Land Mortgage Bank' by Gujarat 24 of 1964] for the whole of the State of Gujarat and recognised as such by the Registrar.
