Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 47 in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 47. Adjustment of rights of partners. - The Tribunal shall adjust the rights of the partners among themselves and distribute any surplus among the persons entitled thereto.
