Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4) in The Advocates Act, 1961

(4)No person shall be enrolled as an advocate on the roll of more than one State Bar Council.