Section 3 in The U.P. Pravidhik Shiksha Adhiniyam, 1962
3. Establishment of the Board.
- There shall be established by the State Government, by notification in the Gazette a Board to be called the Uttar Pradesh Pravidhik Shiksha Parishad (i.e. the Board of Technical Education, Uttar Pradesh) and such a notification may be made at any time after the commencement of this Act, notwithstanding the fact that one or more of the seats of members are yet to be filled.
