Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(2)(a) in The Delhi Value Added Tax Act, 2004 (a)the amount of input tax disclosed in the proof referred to in clause (d) of sub-section (2) of this section;