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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(1)(g) in The Sikh Gurdwaras Act, 1925

(g)fraudulently or without due authority, as the case may be, attempts to do any of the foregoing acts or wilfully aids or abets the doing of any such acts.