Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] NCT Delhi - Subsection Section 21(2)(IX) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009 (IX)perform such other functions as the Government may, by order, assign to the Deputy Commissioners in this behalf , from time to time.