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Bombay High Court

The Commissioner Of Income Tax, ... vs Apl Co. Pte. Ltd on 23 June, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

          Digitally
          signed by
          RUSHIKESH
RUSHIKESH V PATIL
V PATIL   Date:
          2022.06.27
          19:12:15
          +0530

                                                                              37 ITXA.429.2018 OS.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                             INCOME TAX APPEAL NO. 429 OF 2018


                       The Commissioner of Income Tax,
                       International Taxation- 1, Mumbai                       ..     Appellant

                                    Versus


                       APL Co. Pvt. Ltd.                                       ..     Respondent

                                                                  ****
                       None present.
                                                                  ****
                                                       CORAM : DHIRAJ SINGH THAKUR AND
                                                               ABHAY AHUJA, JJ.

DATE : 23rd JUNE, 2022. P.C:

. None for the parties.

2. List on 18th August, 2022.




                       (ABHAY AHUJA, J.)                                 (DHIRAJ SINGH THAKUR, J.)




                       R.V. Patil                                                                  1 of 1