Bombay High Court
The Commissioner Of Income Tax, ... vs Apl Co. Pte. Ltd on 23 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Digitally
signed by
RUSHIKESH
RUSHIKESH V PATIL
V PATIL Date:
2022.06.27
19:12:15
+0530
37 ITXA.429.2018 OS.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 429 OF 2018
The Commissioner of Income Tax,
International Taxation- 1, Mumbai .. Appellant
Versus
APL Co. Pvt. Ltd. .. Respondent
****
None present.
****
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 23rd JUNE, 2022. P.C:
. None for the parties.
2. List on 18th August, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)
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