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Bombay High Court

Shah Mohammad Shareef Mohammad Ismail ... vs The State Of Maharashtra And Ors on 12 August, 2022

Author: Madhav J. Jamdar

Bench: S.V. Gangapurwala, Madhav J. Jamdar

                                                                         44-WP-4514-2021.doc


Chitra Sonawane

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                       WRIT PETITION NO.4514 OF 2021

             Ganesh S/o Mohan Salunke & Ors.                     ...Petitioners
                  Versus
             State of Maharashtra & Ors.                         ...Respondents

                                                   WITH
                                       WRIT PETITION NO.4531 OF 2021

             Gajanan Dhondiram Moralwar & Ors.          ...Petitioners
                  Versus
             State of Maharashtra & Ors.                ...Respondents
                                            WITH
                            INTERIM APPLICATION NO.2927 OF 2022
                                             IN
                                WRIT PETITION NO.4531 OF 2021

             Gajanan Dhondiram Moralwar & Ors.          ...Petitioners
                  Versus
             State of Maharashtra Thr. Secretary School ...Respondents
             Education & Sport Dept. & Ors.
                                               WITH
                                WRIT PETITION NO.4529 OF 2021
                                               WITH
                            INTERIM APPLICATION NO.2933 OF 2022
                                                 IN
                                WRIT PETITION NO.4529 OF 2021

             Santosh Namdev Devkar & Ors.                        ...Petitioners
                  Versus
             The State of Maharashtra & Ors.                     ...Respondents

                                                   WITH
                                       WRIT PETITION NO.4515 OF 2021

                                                                                                 1/5



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Sangram Prakash Gadhave & Ors.                      ...Petitioners
     Versus
State of Maharashtra & Ors.                         ...Respondents

                                    WITH
                     INTERIM APPLICATION NO.2928 OF 2022
                                     IN
                        WRIT PETITION NO.4515 OF 2021

Sangram Prakash Gadhave & Ors.                      ...Petitioners
     Versus
State of Maharashtra Thr. Secretary                 ...Respondents
School Education & Sport Dept. & Ors.

                                      WITH
                          WRIT PETITION NO.4516 OF 2021

Shrimant S/o Yashvant Hange                         ...Petitioner
     Versus
State of Maharashtra & Ors.                         ...Respondents

                                    WITH
                     INTERIM APPLICATION NO.2930 OF 2022
                                     IN
                        WRIT PETITION NO.4516 OF 2021

Shrimant S/o Yashvant Hange & Ors.                  ...Petitioners
     Versus
State of Maharashtra Thr. Secretary                 ...Respondent
School Education & Sport Dept. & Ors.

                                      WITH
                          WRIT PETITION NO.4517 OF 2021

Avinash S/o Rakhmaji Garje & Ors.                   ...Petitioner
     Versus
State of Maharashtra & Ors.                         ...Respondents


                                                                                    2/5



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                                      WITH
                          WRIT PETITION NO.4518 OF 2021

Vikas S/o Vilas Tarate & Ors.                       ...Petitioners
     Versus
State of Maharashtra & Ors.                         ...Respondents

                                    WITH
                     INTERIM APPLICATION NO.2953 OF 2022
                                     IN
                        WRIT PETITION NO.4518 OF 2021

Vikas S/o Vilas Tarate & Ors.                       ...Petitioner
     Versus
State of Maharashtra Thr. Secretary School          ...Respondents
Education & Sport Dept. & Ors.

                                      WITH
                          WRIT PETITION NO.6414 OF 2022

Kailash Jagannath Sharma & Ors.                     ...Petitioners
     Versus
The State of Maharashtra & Ors.                     ...Respondents

                                      WITH
                          WRIT PETITION NO.6419 OF 2022

Shah Mohammad Shareef                               ...Petitioners
Mohammad Ismail & Ors.
     Versus
The State of Maharashtra & Ors.                     ...Respondents

                                      WITH
                          WRIT PETITION NO.6420 OF 2022

Bhausaheb S/o Shankar Kabadi & Ors.                          ...Petitioners
     Versus
The State of Maharashtra & Ors.                     ...Respondents


                                                                                    3/5



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                                      WITH
                          WRIT PETITION NO.9789 OF 2021

Yogesh S/o Mahadevrao Pakhale & Ors.                   ...Petitioners
     Versus
State of Maharashtra & Ors.                            ...Respondents

                                      WITH
                          WRIT PETITION NO.9790 OF 2021

Vithal S/o Nagorao Chandne & Ors.                      ...Petitioners
     Versus
State of Maharashtra & Ors.                            ...Respondents

                              ....
Mr. P.N.Katenshwarkar, Advocate a/w Ketan Pote i/b Mr. AG Ambetkar, for
petitioners in all petitions.

Mr.Sarang Aradhye for Respondent no.12 in WP no.4516/2021.

Mr. Subhash Gutte, for Respdt. Nos.6 and 7 in WP no.4518/2021.

Mr.Vaibhav Kulkarni i/b Mr. Tanaji Mhatungade, for Respondent nos.8 and
9 in WP no.4514/21.

Ms Shraddha Pawar i/b Dilip Bodake, for Respondent nos. 6 and 7 in WP
no.4515/2021.

Ms Faiza Shaikh i/b Mr. Nandu Pawar for R.No. 8 and 9 in WP
no.4531/21.

Mr.GS Keluskar for R. Nos. 6 and 7 in WP 4531/21.


                                CORAM : S.V. GANGAPURWALA &
                                        MADHAV J. JAMDAR, JJ.

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1. Time is solicited by Mr.Katneshwarkar and also on behalf of the Corporation.
2 Place the matter on 16.9.2022 alongwith W.P.No.6414/22 and W.P. No.4531/2021.

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