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State of Maharashtra - Section

Section 7 in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

7. Printing of Voting papers.

- The Returning Officer shall arrange for the printing of voting papers in Form 'C' with the names of the contesting candidates entered therein in alphabetical order, the alphabetical order being settled according to Devnagri alphabets. The particulars on the voting papers and directions on the back of the outer foil of the voting paper shall be printed in English, Hindi (in Devnagri Script), and Marathi.