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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5)(b) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(b)the Council shall be reconstituted by the Cane Commissioner in accordance with the provisions of sub- section (3); and